Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 66] [Entire Act] State of Gujarat - Subsection Section 66(3) in Gujarat Panchayats Act, 1961 (3)Nothing in sub-section shall apply to the absence of the President on account of his touring on public business.
