Andhra Pradesh High Court - Amravati
Bommireddy Surya Rao vs State Bank Of India on 9 February, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
sone THE AINTH DAY OF FEBR! JARY,
PRESENT: |
THE HONOQURASLE SRI JUSTICE AV SESHA SA!
AND
THE HONOURABLE SMT JUSTICE SUMATH] JAGADAM
LA No. 1 OF 2024
IN
WP NG: 33270 OF 2023
Sehween:
i. Bomrireddy Surya Rao, S/o Late Si Samaureday }
Male. age SC years, Oce: Household, Réo 0. No. 16-2178, 18" Ward,
Round Park, Baouki Nagar, Kovvuru, West Godavan District.
Rommireddy Surya Prabhavathi, W/o. Sri Surya Rao, Hindu, Ferale, age 75
years, Oca: Household, Rio D. No. 15-2-17A, 18% Ward, Near Round Park,
Baouxt Nagar, Kovvuru, West Godavari District.
Janumaniha Rao Hindu,
ha
woe PP STONES
AND
{. State Bark of Incia, Tharredu Branch. East Godavan District Reoresented by
_ #s Chief Manager, Saripelia Sri Rama Rac
&. Talurt Rarnbabu, Sia. Tailuri Sri Rama Chandra Murthy, Hindu, Male, age 4
years, R/o D. No. 13-G44, Old Town, Near RTC Bus Depal, Kowvur, West
Godavari District
Bomnnreddy Parra Sunitha, Wo. Bom m" reddy Venkateswara Rao Nindy,
Famale, age 48 years, Ria D No. 21-27-1/2, Flat No. 302, Godavari Towers
Walkers Road, Venkateswara Nagar, Rajahmund iry, East Godavari District.
4 Sri.G.Naga Koteawara Rao, So. Not Known fo this Petiianer, Aged about 39
Years, Ooo Advocate, Cfo. Eluru Sar Associatien, Eluru, West Godevar
District PHN 834001.
-
.. Regpandents
Petition under Section 757 CPC praying that in the circumstances stated in the
affidavit Hed In support of the petition, the High Gourl may be pleased to extend the
time Period of Six Weeks mentioned in the Order in WUE Na, so2i8 of 2023, in tts
Crder Dated 27-12-2083 til ihe LA.No. 190 of 8024 in S_A. No. 385 of 2023 is decnicd
oy the Hon bie DRT, Visakhapainam, pending disposal of WP No. 332 FO of 2083, on
the file of the High Court
The petitien coming on for hearing, upon perusing the Petition and the affidavi
Hed In sugpori thereof and upon heanng the arquments of Or. Tariana Anup Kumar,
Advocate for the Patitioners and of Srl S.Satyangrayana Moorthy, Advocate for the
Respondents.
The Court made the fallawing
ORDER:
'Heard the learned caunse! for the petitieners and Sn S Satyanarayana Moorthy, lparned counsel! for the reapandents.
Ht is brought to the notice of {his Court by the learned counsel for the metiioners thaf pursuant to the orders of tus Court, dated 27.12.2023, an application vide LAWe.168 of 2024 came to be Hled seeking stay of further praceedings anid because of abstinence of the Thbunal oy the learned advocates, the said interlocutory application is not baing faken up.
Having regard to the same and heaping in view that the 80% of the amount has been paid by the petiicners, the present application is disposed af, directing the bank autharities not {o fake any coercive action with regard fo the subject properties pending disposal of LA. No. 160 of 2024 In S.A.No.388 of 2022 agid to have bean "ied by Ihe petiioners before the Debt Recovery. riburral, { Se Pea"
eos, Visakhanatnan." nf & .
TRUE COPY Fa, .
1. The Chief Manager, State Bank of india, Thorredu Branch, East Godavari Misirict, Sarinelia Sri Rare Rac &. Tallud Rambabur S/o. Tallur Sri Rame Chandra Murthy, Hincu, Male, age 45
-- years, Rie D. Na. TO4HA, Old Town, Near RTC Bus Depot, Kavvur, Vest Sodavan District. S.. Bormmureddy Padma Sunithe, Wo. Sonirnreddy Venkateswara Rao Hindu, Female, age 48 years, Rio D No. 21-21-15, Flat No. 302, Gadavarl Towers, Walkers Read, Venkateswara Nagar, Raiahmundry, East Godavari [istrict
4. S.G.Naga Rofeswara Rao, Sia. Not Known to this Petifioner, Aged about 38 Years, Occ: Advocate, C/o. Elury Bar Association, Eluru, West Godavari Distict, PIN 544001 (Addressee Nos. 1 to 4 By RPADS §. One Ct fo SRI TAMMANS ANUS KUMAR Adyooaie f(OPHCI
8. One OC to SRE S.SATYANARAYANA MOORTHY. Advocais [OPUC} 7, (ne spare copy. "3 us 3 SR | RK --
Gdij- N. NAGAMMA SECTION OFFICER i H H COURT IGH Mj J 3 AYSS ONOS ZHI a .
LAND. OF 2024 iN WP.No.do270 of 2023 SHRECTION DATED ORDER Solon trad x 4 te eth