Allahabad High Court
State Of U.P. vs Mukesh Chaudhary And Another on 3 July, 2010
Author: Shashi Kant Gupta
Bench: Shashi Kant Gupta
Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16592 of 2010 Petitioner :- State Of U.P. Respondent :- Mukesh Chaudhary And Another Petitioner Counsel :- Z.H. Hasan Hon'ble Shashi Kant Gupta,J.
Issue notice returnable at an early date. Order Date :- 3.7.2010 IA