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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(2) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(2)The election under clause (b) of sub-section (3) of section 3 shall be held according to the distributive system of voting.Explanation. - Distributive system of voting means a system of voting in which every voter shall be entitled to give as many votes as there are seats to be filled:Provided that no voter shall give more than one vote to any one candidate:Provided further that no voting paper shall be deemed to be valid unless the voter has recorded all the votes which he is entitled to give.