Section 79 in Life Insurance Corporation of India (Staff) Regulations, 1960
79. Travelling Allowance Rules.
- Tours on official business may be sanctioned by an officer not below the rank of a Divisional Manager [or such lower authority as may be so authorised by the Chairman] [Notified in Gazette of India, Part-IV dated 18.06.1966.]. The rates of travelling allowance and halting allowance and the conditions under which they become payable shall be regulated in accordance with Schedule V.
