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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(a) in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

(a)If a person has filed a return for the maximum amount of tax filed or where the return is accompanied by proper evidence as proof for his gross income, such returns need not be verified;