Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Himachal Pradesh - Subsection

Section 36(2)(c) in The Himachal Pradesh Tenancy And Land Reforms Rules, 1975

(c)four rupees court-fee stamp paper, when made to the Financial Commissioner.