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[Cites 0, Cited by 0] [Section 88(6)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(6)(i) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(i)regular performance appraisals of the Member carried out by the District Judge or District Magistrate quarterly as per a specified format, a copy of which shall be made available to the Chairperson and Members of the Selection Committee by the Member Secretary;