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Bombay High Court

Generic Engineering Construction And ... vs Sterling And Wilson Pvt. Ltd. And Anr on 5 October, 2020

Author: G.S. Patel

Bench: G.S. Patel

                                                                      89-CARBPL-3601-2020.DOCX




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                   IN ITS COMMERCIAL DIVISION
                     COMM ARBITRATION PETITION (L) NO. 3601 OF 2020

                    Generic Engineering Construction and Projects                  ...Petitioner
                    Ltd
                           Versus
                    Sterling and Wilson Pvt Ltd & Anr                            ...Respondents

Ms Soniya Putta, with Spardha Sharma, & Chinmayee Das, i/b Solomon & Co, for the Petitioner. Mr Ranjit Shetty, with Rahul Dev, i/b Argus Partners, for Respondent No. 1.

CORAM: G.S. PATEL, J (Through Video Conference) DATED: 5th October 2020 PC:-

1. Heard through video conferencing.
2. By consent, list the matter on 12th October 2020 for filing Consent Terms.

Shephali Mormare Digitally signed by Shephali Mormare

3. Previous orders, if any, to continue until then.

Date: 2020.10.06 13:13:44 +0530 Page 1 of 2

5th October 2020 89-CARBPL-3601-2020.DOCX

4. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

(G. S. PATEL, J) Page 2 of 2 5th October 2020