Himachal Pradesh High Court
Jai Kumar vs . State Of H.P. & Others on 9 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Jai Kumar vs. State of H.P. & Others CWP No.1828 of 2023 .
09.05.2023 Present: None for the petitioner.
Mr. Manoj Chauhan, Additional Advocate General, for the respondents.
CWP No.1828 of 2023 & CMP No.3567 of 2023.
Further three weeks' time, as prayed, is granted to file reply on behalf of respondents.
List after three weeks.
Interim to continue.
( Vivek Singh Thakur) Judge ( Sushil Kukreja ) Judge May 09, 2023 (subhash) ::: Downloaded on - 09/05/2023 20:44:18 :::CIS