Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Jai Kumar vs . State Of H.P. & Others on 9 May, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

Jai Kumar vs. State of H.P. & Others CWP No.1828 of 2023 .

09.05.2023 Present: None for the petitioner.

Mr. Manoj Chauhan, Additional Advocate General, for the respondents.

CWP No.1828 of 2023 & CMP No.3567 of 2023.

Further three weeks' time, as prayed, is granted to file reply on behalf of respondents.

List after three weeks.

Interim to continue.

( Vivek Singh Thakur) Judge ( Sushil Kukreja ) Judge May 09, 2023 (subhash) ::: Downloaded on - 09/05/2023 20:44:18 :::CIS