Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(2) in Haryana Panchayati Raj Election Rules, 1994 (2)The voters list for every ward shall be revised under sub-rule (i) either intensively or summarily, as the State Election Commissioner, Haryana may direct.
