Delhi High Court - Orders
M/S Stahl Cranesystems India P. Ltd vs Delhi Metro Rail Corporation Ltd. & Anr on 11 October, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~21 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11610/2021 & CM APPLs.35899/2021 & 35900/2021
M/S STAHL CRANESYSTEMS INDIA P. LTD. ..... Petitioner
Through: Mr. Ravi Sikri, Sr. Adv. with Mr. Vikas Goel,
Mr. Abhishek Kumar, Mr. Ritesh Sharma and
Mr.Vivek Gupta, Advs.
versus
DELHI METRO RAIL CORPORATION LTD. & ANR.
..... Respondents
Through: (Appearance not given on behalf of R-1).
Ms. Suruchi Suri, Adv. for R-2.
+ W.P.(C) 11636/2021& CM APPLs. 35949/2021 & 35950/2021
M/S STAHL CRANESYSTEMS INDIA P. LTD. ..... Petitioner
Through: Mr. Parag P Tripathi Sr. Adv. with Mr. Vikas
Goel, Mr. Abhishek Kumar, Mr. Ritesh Sharma,
Mr. Vivek Gupta, Ms. Mishika Bajpai and
Mr.Apoorva Tripathi, Advs.
versus
DELHI METRO RAIL CORPORATION LTD. & ANR.
..... Respondents
Through: (Appearance not given on behalf of R-1).
Ms. Suruchi Suri, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.10.2021 Issue notice. Learned counsel for respondent No. 1 has appeared and accepted notice on behalf of the respondent No. 1. Ms. Suruchi Suri appears and accepts notice on behalf of the respondent No. 2.
They shall file their respective counter-affidavits within two weeks.
Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:12.10.2021 20:39:42Rejoinder before the next date.
Respondent No. 1 should also explain whether it has complied with the Central Vigilance Commission's guidelines invoked by the petitioners.
List on 22.11.2021.
VIPIN SANGHI, J JASMEET SINGH, J OCTOBER 11, 2021 Sahil Sharma Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:12.10.2021 20:39:42