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State of Haryana - Section

Section 11 in Maharana Partap Horticultural University, Karnal Act, 2015

11. Technical Advisers to Board.

- The Board may associate in its meetings all or any of the following persons as Technical Advisers, but the person so associated shall not be entitled to vote at any such meeting,-
(a)Director Agriculture, Haryana;
(b)two officers invited by the Board from amongst Deans or Directors of the University;
(c)Dean or Director of Agriculture Engineering College of existing University, Hisar;
(d)any other expert to be invited by the Board specialized in horticultural sciences and allied sciences.