Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 371A(1)] [Article 371A] [Constitution]

Constitution Subarticle

Article 371A(1)(ii) in Constitution of India

(ii)the qualifications for being chosen as, and for being, members of the regional council;