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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(f) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(f)'timber' means wood of any specified tree whether in logs or cut up in pieces or in any other form but does not include Finished goods of Kashmir Art made of such wood.