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Karnataka High Court

Niit Ltd vs The Regional Provident Fund ... on 17 September, 2008

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

IN THE HIGH COURT 01%' KARNATAKA, BANGALQRE

DATED THIS THE 17TH my OF' SEm'EMEE§Fé   _

THE HON'BLE MR. JUSTICE 7RA3*;£ :»§::§'HAraj:eE.}}§:3Y*

BEFORE  

Wm' PETITION Nogisags (>1? 2es5(L;:%m  

BETWEEN

1

NUT LTD   ..  2.
rm? HOUSE,C~125, é)If{HLA
NEW DELHI :10 020,. '  . .V .
REP. BY. REGIONAI; M.AmG.ER.i'
ANTHQHVY 1g;A\;*11s;;3eE§2 _ANT§Ce.V ' 

:1§HAS:iig'I.  _ 

$UI3HMé}§;i:J.%L:"   _
wjc; as I-?AJIJ'~   =
SHAREPEGLDER. as EJIIT LEMITED

.-AND was PRESIDENT,

 R/':'\,T NOLSSI 1,2, BANNERGHATTA ROAD

 "BANGALORE 560 025.

Anti-:

u u u u -4

 PETITIONERS

 my;,:;;s;'%;am;~u%:z; ASSOCIATES ) '

THE REGIONAL PROVIDENT FUN D

V' --='C(3MMISSI(3NER-II {C 85 R)

EMPLOYEES' PROVIDENT FUND ORGANISATION,
NC1, 13, BHAWSHYANIDHI BHAVAN

RAJA RAM MORAN ROY ROAD

BANGALORE 560 025. 



2

2 THE COMMISSKDNER OF PUBLIC lNSU'I'RC'I'§{)N..__
GGVERNMENT OF' KARNATAKA, 7 "
NEW PUBLIC OFFICES
NRUPATUNGA ROAD
K H ROAE, BANGALORE 560 001

(By Sri : HARIKRISHNA S HQLLA, :fAD\£'£«*':)5é<.R1' - - _   "

.. ._ .R:<§spo:é§1::;i3,r:T8T I' V  

(BY SR}. JAGADEESH MuNDARG1,'-.aG:§'?<)12'I22)  "  

THIS WRIT PETITION ISTVFE-LED 2:;-*Ni3§aR 2§ié':i1c.;,,E;R3 226  *

AND 227 OF '?}{E coNsT§TU*:'~1Q";¢. op' IN.D1'A.'PR}1YING TO
QUASH THE ORDER 0;? THE: ';2§1r«essf}* RESPONBENT 131'.
17.1.2005

BEAR:Nc:=+_ NUMBER' "'--KN/PF;'R::'/c/c&.R/ 2o04;<3EN/322 AND GRA:NT'_STAY/'SUSFEND THE ORDER 1:21'. 32.1.2005 AND ETC. "

Tms i§:.5C';OI\+€!{VII=I'(}' "oN«"§FoR HEARING, THIS DAY THE §1OU*R'If.V_§v£ADI:}"'£TIjIE ,E?OLLC}WING:
of the petitioner as aired by the learnt-;'d_ is that the raspondcnt -
VVv:"TP1*o\vicient"}37'1111:i Gbmmissianer, without determining the : d4_ue "by the employer towards comtfibution 'Séction 7A of The Exapiayees Provident Fund and V ».__V1\iIi:';";:(V§6"I1311(3€)t1S Provisions Act, 1952, (for short 'Act:'} "=J. is~,sé_ied letters dated 2-3-2005 Amexum-"B" and 17-01- M The writ petition sucxreerzis. Tm "
Annexunes "B" and "C' staifi :3    4' "  M

KS