Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(7)(ii) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996 (ii)the opinion of the Medical Board received under sub-rule (6) in original,