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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Sikkim - Subsection

Section 46(1)(d) in The Sikkim Police Act, 2008

(d)review and evaluate organizational performance of the Police Service in the state as a whole as well as district-wise against (i) the Annual Plan, (ii) performance indicators as identified and laid down, and (iii) resources available with and constraints of the police.