Karnataka High Court
N R Bhadrachalam vs The Managing Director on 9 June, 2011
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
DATED THIS THE 09 BEFORE STANAGOUDAR THE HON BLE MR. JUSTICE MOHAN 8 PETITION No, 5369/ 2011 (GM-RES) N.R. Bhadrechalam, Proprietor, Aged about 50 years, ; M/s. Quality Utihty Articles, mo No.3362, 13 Cross, 254 Main: Road, Shastrinagar, New K.R. 'Road, a Banashankari 2°4 Stage, a nn Bangalore 560 028. - " Oe .. PETITIONER (By Sri./Smt : T.S. Gurenath & B .D. Kzisbne Gowda, Advocates) 1. The Managing Director, M/s. Kari:ataka Leather Industries Development Corporation Linsdted (@ADKAR) . > No.17/S, Oblong Block, gad Floor, _ Unity Buildings, J.C. Road, Bangalore 550° 90%. ; T The Secrs tary to 'the Government -.. Industries and Commerce Department, "." Vikas Soudha, Bangalore 560 001. _ BD. 7 The Karnataka Micro and Small .. Enterprises Facilitation Council of Karnataka, (Chairman) ar ye ee - 9- No.49, 2°4 Floor, South Block, Khanija Bhavan, Race Course Road, 0000 7 er ee Bangalore 560 001. oo "ok RESPONDENTS. .
(By Sri/Smt: Govt. Pleader take notice for R-2, MA pot filed) Sree Ranga Associates for R- 4) * This Writ Petition is filed «mder Articles 226 & 227 of the Constitution of India praying to set aside and' duash the order passed in case No.11/2008, dated 16-8-2010 by' the R3,° annexed as vide Anmexure-A. Direct the Ri to.pay the -Rs.8,92, i31 /- in total as on 28.2.2008 and further direct, the R1 to pay interest as delayed payments as per the Micro Small-and Medium Enterprises Development Act, 2006, ie., three times the rete of. barik interest' along with monthly compound interest till the final payment is inade.
This Writ Petition : coming 'on for orders on this day the court made the following order. Be _ ORDER One week time-is granted to do the needful, finally if not, petition stands dismissed autoniatically without further orders from the Court.
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JUDGE T Hy: AMB C By: wee RE By Ae