Section 18C in Sikkim Agricultural Land Ceiling and Reforms Act, 1977
18C. [ Recovery of arrears of land revenue and other Government dues. [Inserted by Section 13 of the S.A.L.C. & R. (Amd.) Act No. 2 of 1978 (w.e.f. 22.6.78).]
- All arrears of land revenue and other Government dues in respect of any holding or holdings, part or parts whereof has or have been acquired under this Chapter, may, without prejudice to any other mode of recovery, be recovered by deducting the outstanding amount from the amount payable under section 12.]
