Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Uttarakhand - Subsection Section 39(b) in Dev Sanskriti Vishwavidyalaya Act, 2002 (b)the first Registrar and the first Finance Officer shall be appointed by the Chancellor who shall hold office for a term of three years;
