Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Odisha - Subsection Section 41(1) in The Orissa Medical Registration Act, 1961 (1)The Orissa Medical Regulation, 1936 (Orissa Regulation No. 11 of 1936) is hereby repealed.
