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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(f) in The Bharat Hydro Power Corporation Limited (Acquisition and Transfer of Undertaking) Act, 1996

(f)the amount of all loans due from the company to any financial institution constituted by or under the authority of the Slate Government or under any Act or covenant binding on the State Government and arrears of interest, if any, thereon ;