Delhi High Court - Orders
Umar Khalid vs Jawahalal Nehru University on 12 September, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7406/2018
UMAR KHALID .....Petitioner
Through: Mr. Jawahar Raja and Ms. Aditi
Saraswat, Advocates
versus
JAWAHALAL NEHRU UNIVERSITY .....Respondent
Through: Ms. Ginny J. Rautray, Mr. Navdeep
Singh, Ms. Devika Thakur and Mr.
Ranvijay Singh, Advocates
13
+ W.P.(C) 7464/2018 & CM APPL. 28574/2018
ANIRBAN BHATTACHARYA .....Petitioner
Through: Mr. Trideep Pais, Sr. Advocate with
Ms. Sanya Kumar and Mr. Sahil
Ghai, Advocates
versus
JAWAHARLAL NEHRU UNIVERSITY .....Respondent
Through: Ms. Ginny J. Rautray, Mr. Navdeep
Singh, Ms. Devika Thakur and Mr.
Ranvijay Singh, Advocates
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 12.09.2024
1. Hon'ble Judge is not holding the Court today.
2. Re-notify on 09.01.2025.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 05:26:43
3. The order be uploaded on the website forthwith.
BY ORDER COURT MASTER SEPTEMBER 12, 2024/A Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 05:26:43