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Delhi High Court - Orders

Umar Khalid vs Jawahalal Nehru University on 12 September, 2024

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~12 & 13
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 7406/2018
                                                UMAR KHALID                                                                     .....Petitioner
                                                                                      Through:                 Mr. Jawahar Raja and Ms. Aditi
                                                                                                               Saraswat, Advocates
                                                                                      versus

                                                JAWAHALAL NEHRU UNIVERSITY                                                      .....Respondent

                                                                                      Through:                 Ms. Ginny J. Rautray, Mr. Navdeep
                                                                                                               Singh, Ms. Devika Thakur and Mr.
                                                                                                               Ranvijay Singh, Advocates
                                    13
                                    +           W.P.(C) 7464/2018 & CM APPL. 28574/2018
                                                ANIRBAN BHATTACHARYA                                                            .....Petitioner
                                                                                      Through:                 Mr. Trideep Pais, Sr. Advocate with
                                                                                                               Ms. Sanya Kumar and Mr. Sahil
                                                                                                               Ghai, Advocates
                                                                                      versus

                                                JAWAHARLAL NEHRU UNIVERSITY            .....Respondent
                                                            Through: Ms. Ginny J. Rautray, Mr. Navdeep
                                                                     Singh, Ms. Devika Thakur and Mr.
                                                                     Ranvijay Singh, Advocates

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 12.09.2024

1. Hon'ble Judge is not holding the Court today.

2. Re-notify on 09.01.2025.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 05:26:43

3. The order be uploaded on the website forthwith.

BY ORDER COURT MASTER SEPTEMBER 12, 2024/A Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 05:26:43