Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The First Statutes of the National Institutes of Technology

(2)The other terms and conditions of service of such employee shall be such as may be specified by the appointing authority in his letter of appointment.