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Andhra Pradesh High Court - Amravati

M/S.Trendset Mall Associates, vs The State Of Andhra Pradesh on 3 April, 2025

        HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No. 8414 of 2025

                        PROCEEDING SHEET


Sl.                                                                OFFICE
      DATE                          ORDER
No.                                                                 NOTE
1.

03.04.2025 VN,J At request of learned counsel for the petitioner, Post on 04.04.2025 under the caption "Motion List"

_______ VN,J KK