Andhra Pradesh High Court - Amravati
M/S.Trendset Mall Associates, vs The State Of Andhra Pradesh on 3 April, 2025
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.P.No. 8414 of 2025
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
1.03.04.2025 VN,J At request of learned counsel for the petitioner, Post on 04.04.2025 under the caption "Motion List"
_______ VN,J KK