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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Industries (Development And Regulation) Act, 1951

(3)[ The provisions of this section shall apply in relation to a licence issued under section 11-A or where a licence has been amended under that section, to the amendment thereof, as they apply in relation to a licence issued under section 11.]