Himachal Pradesh High Court
Raveesh Ninta & Anr. vs . State Of H.P. & Ors. on 2 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Raveesh Ninta & Anr. vs. State of H.P. & Ors.
CWP No. 2952 of 2022 02.06.2022 Present: Mr. Y. K. Chandel, Advocate, for the petitioner.
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Mr. Ajay Vaidya, Sr. Addl. A.G., for respondents- State.
Mr. Rajinder Thakur, Standing Counsel, for respondent No. 3.
Learned counsel for the petitioner prays for and is granted two weeks' time to file an application for impleadment of the necessary party(ies) over whom the petitioner intends to claim seniority.
List on 23.06.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge June 2, 2022 (sanjeev) ::: Downloaded on - 02/06/2022 20:09:34 :::CIS