Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Maharashtra - Subsection Section 74(b) in Maharashtra Police Act (b)if the accused person so requires take the animal to a veterinary officer, if any, empowered by State Government in this behalf, or
