Section 27(2)(A) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

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State of Karnataka - Subsection

Section 27(2)(A) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(A)Ex-Officio Members

(i)The Vice-Chancellor, who shall be the chairperson;

(ii)The Secretary to Government of Karnataka in charge of Animal husbandry or his nominee not below the rank of a Joint Secretary.