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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(7) in The Central Motor Vehicles Rules, 1989

(7)[ The tourist vehicle shall exhibit the word "Tourist" within a circle of sixty centimetres diameter in a contrast colour on both sides of the vehicle, so as to be visible clearly.] [Substituted by Notification No. G.S.R. 586 (E) dated 25.7.2012 (w.e.f. 2.6.1989)]