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[Cites 0, Cited by 0] [Section 15A(1)] [Section 15A] [Entire Act]

State of Goa - Subsection

Section 15A(1)(q) in The Goa Public Health Rules, 1987

(q)services of full time nurses in massage parlour and if it exceeds 10 beds, number of nurses shall be in the proportion 1 to 10;