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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(c) in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982

(c)the amount of revenue when determined and the amount of penalty if any, shall be paid in such instalment or instalments and on such date or dates as the Controller may direct;