Karnataka High Court
Shakuntala W/O. Mallikarjun Ukmanal vs Basavaraj S/O. Somalingappa Kololagi on 15 March, 2019
Author: Krishna S Dixit
Bench: Krishna S.Dixit
:1:
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 15 T H DAY OF MARCH 2019
BEFORE
THE HON'BLE MR.JUSTICE KRISHNA S.DIXIT
WRIT PETITION NOs.105644-647/2015 [GM-CPC]
BETWEEN:
1. SMT. SHAKUNTALA W/O. MALLIKARJUN UKMANAL
AGE: 59 YEARS, OCC: HOUSEHOLD WORK,
R/O. BEHIND SIDDESHWAR MANDIR
VIJAYAPUR,
DIST: VIJAYAPUR
R/BY HER GPA HOLDER
SANGAPPA W/O. SOMALINGAPPA KOLOLAGI
AGE: 51 YEARS, OCC: BUSINESS & AGRICULTURE
R/O. ATHANI, TQ: ATHANI DIST: BELAGAVI-591304.
2. SMT. VISHLAXMI W/O. RAJASHEKAR BETAGERI
AGE: 57 YEARS, OCC: HOUSEHOLD WORK,
R/O. SOLAPUR, EAST MANGALAWAR PETH,
OPP. MENAKA BEAUTY PARLOUR, MAHARASHTRA.
R/BY HER GPA HOLDER SANGAPPA W/O.
SOMALINGAPPA KOLOLAGI AGE: 51 YEARS,
OCC: BUSINESS & AGRICULTURE R/O. ATHANI,
TQ: ATHANI DIST: BELAGAVI-591304.
3. SMT. KASTURI W/O. ARAVIND AWATI
AGE: 55 YEARS, OCC: HOUSEHOLD WORK,
R/O. BATTI SHIRAL, OPP. POST OFFICE, DIST
SANGALI, MAHARASHTRA
R/BY HER GPA HOLDER SANGAPPA
W/O. SOMALINGAPPA KOLOLAGI
AGE: 51 YEARS, OCC: BUSINESS & AGRICULTURE,
:2:
R/O. ATHANI,
TQ: ATHANI DIST: BELAGAVI-591304.
4. SANGAPPA W/O. SOMALINGAPPA KOLOLAGI
AGE: 51 YEARS,
OCC: BUSINESS & AGRICULTURE
R/O. ATHANI, TQ: ATHANI
DIST: BELAGAVI-591304. .. PETITIONERS
(By SRI. JAGADISH PATIL, ADV.)
AND
1. BASAVARAJ S/O. SOMALINGAPPA KOLOLAGI
AGE: 59 YEARS, OCC: BUSINESS & AGRICULTURE,
R/O. ATHANI, TQ: ATHANI,
DIST: BELAGAVI.
NOW AT R/O KOTHALI, TQ: SHIROL,
DIST: KOLHAPUR, STATE: MAHARASHTRA.
2. SMT. MEENAXI W/O. VEERANNA KARADI
AGE: 49 YEARS, OCC: HOUSEHOLD WORK,
R/O. ILLKAL, TQ: HUNGUND,
DIST: VIJAYAPUR.
3. SMT. SAROJINI W/O. SOMALINGAPPA KOLOLAGI
AGE: 51 YEARS,OCC: HOUSEHOLD WORK,
R/O. ATHANI, TQ: ATHANI,
DIST: BELAGAVI-591304.
4. DANAPPA S/O. SOMALINGAPPA KOLOLAGI
AGE: 51 YEARS,
OCC: HOUSEHOLD WORK
R/O. ATHANI, TQ: ATHANI
DIST: BELAGAVI-591304.
5. MALLIKARJUN S/O SOMALINGAPPA KOLOLAGI
AGE: 70 YEARS,
OCC: AGRICULTURE,
:3:
R/O. ATHANI, TQ: ATHANI
DIST: BELAGAVI-591304.
6. BABU S/O. RAYAPPA TERADAL
AGE:MAJOR
R/O. ATHANI, TQ: ATHANI
DIST: BELAGAVI-591304
SINCE DECEASED BY HIS LRS
6A. SMT. PADMAWWA W/O. BABU TERADAL
AGE: 62 YEARS, OCC: HOUSEHOLD WORK,
R/O. KARLATTI, TQ: ATHANI,
DIST: BELAGAVI-591304.
6B. SRI. SATTEPPA S/O. BABU TERADAL
AGE: 62 YEARS, OCC: AGRICULTURE,
R/O. KARLATTI, TQ: ATHANI
DIST: BELAGAVI-591304.
6C. SRI. DHAREPPA S/O. BABU TERADAL
AGE: 54 YEARS OCC: AGRICULTURE,
R/O. KARLATTI, TQ: ATHANI,
DIST: BELAGAVI-591304.
6D. SRI. JAKKAPPA S/O. BABU TERADAL
AGE: 52 YEARS, OCC: AGRICULTURE,
R/O. HULAGABALLI, TQ: ATHANI,
DIST: BELAGAVI-591304.
6E. SRI. RAYAPPA S/O. BABU TERADAL
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O. HULAGABALLI, TQ: ATHANI,
DIST: BELAGAVI-591304.
6F. SRI. ADAPPA S/O. BABU TERADAL
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O. KARIKATTI , TQ: ATHANI,
DIST: BELAGAVI-591304.
6G. SMT. ANITA W/O. VILAS PATIL
:4:
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O. UDAGAON, TQ: SHIROL,
DIST: KOLHAPUR, MAHARASHTRA.
6H. SMT. TARAWWA W/O DWARAPPA PADANAND
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O. SANKOATTI, TQ:ATHANI
DIST: BELAGAVI-591304.
6I. SMT. SHRIMATI W/O. PRAKASH PATIL
AGE: MAJOR, OCC: HOUSEHOLD WORK
R/O. UDAGAON, TQ: SHIROL,
DIST: KOLHAPUR, MAHARASHTRA .
7. RUDRAPPA S/O. SIDDAPPA KARANI
AGE: MAJOR, R/O. ATHANI,
TQ: ATHANI, DIST: BELAGAVI-591304.
8. VIJAY S/O. SIDDAPPA KARANI
AGE: MAJOR, R/O. ATHANI
TQ: ATHANI, DIST: BELAGAVI-591304.
9. MAHESH S/O. VASANT HOMKAR
AGE: MAJOR, R/O. ATHANI
TQ: ATHANI, DIST: BELAGAVI-591304.
10. MAHAVEERMAL SHAH
AGE: MAJOR, R/O. ATHANI
TQ: ATHANI, DIST: BELAGAVI-591304.
11. SHANTILAL S/O. KESARIMAL RATHOD
AGE: MAJOR, R/O. ATHANI
TQ: ATHANI, DIST: BELAGAVI-591304.
12. RAJU S/O. PARASMAL RATHOD
:5:
AGE: MAJOR, R/O. ATHANI
TQ: ATHANI, DIST: BELAGAVI -591304.
13. JITENDRA S/O. PARASMAL RATHOD
AGE: MAJOR, R/O. ATHANI
TQ: ATHANI, DIST: BELAGAVI-591304.
14. GISULAL S/O. PARASMAL RATHOD
AGE: MAJOR, R/O. ATHANI
TQ: ATHANI,
DIST: BELAGAVI-591304. ... RESPONDENTS
(By SRI. M G NAGANURI, ADV. FOR R1,R10,R11 & R14;
SRI. S.B. HEBBALLI, ADV. FOR R2;
SRI. S.C.BHUTI, ADV. FOR R3 & R4;
SRI. S.S. GULAPPANNAVAR, ADV. FOR R7-R8;
SRI. PRASAD R. SIDHANTI, ADV. FOR R9;
RESPONDENTS R6(a-d), f,I,r12& R13 SERVED;
R5 DECEASED; R6(e) ACK. NOT YET RECEIVED;
R6(g) LEFT; R6(h) REFUSED)
THESE WRIT PETITIONS ARE FILED UNDER
ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA,
PRAYING TO QUASH THE IMPUGNED ORDER ON I.A.NO.VII
DT. 08/06/2015 PASSED BY THE ADDL. SENIOR CIVIL
JUDGE AND JMFC ATHANI IN FDP NO. 08/2003 AT VIDE
ANNEXURE-K AND ALLOW THE I.A.NO.VII FILED GY THE
PETITIONER; QUASHING THE IMPUGNED ORDER ON I.A.
NO.XY DT. 08/06/2015 PASSED BY THE ADDL. SENIOR
CIVIL JUDGE AND JMFC ATHANI IN FDP NO.08/2003 AT
VIDE ANNEXURE-K AND ALLOW THE I.A. NO. VII FILED BY
THE PETITIONER.
:6:
THESE PETITIONS COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:-
ORDER
The petitions are dismissed as withdrawn in terms of memo.
Sd/-
JUDGE KGK