Delhi High Court - Orders
M/S C.S. Bhatnagar And Company & Ors vs New Delhi Municipal Council & Anr on 25 February, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~14 to 18 & 24 to 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8977/2021 & CM. APPLS. 27937/2021, 9979/2022
M/S C.S. BHATNAGAR AND COMPANY & ORS...... Petitioner
Through Mr. Ajay Kapur, Senior Advocate
with Ms. Mahima Dang, Advocate.
versus
NEW DELHI MUNICIPAL COUNCIL & ANR...... Respondent
Through Mr. Tushar Sannu, Ms. Ankita
Bhadouriya and Ms. Priyansha Sinha,
Advocates for NDMC.
+ W.P.(C) 11142/2021 & CM. APPL. 34303/2021
M/S CELLAR ENTERPRISES PRIVATE LIMITED & ANR.
..... Petitioner
Through Mr. Wasim Ashraf, Advocate.
versus
NEW DELHI MUNICIPAL COUNCIL & ORS. ..... Respondent
Through Mr. Abhinav Bajaj, Advocate for
NDMC.
Mr. Anupam Srivastava, ASC,
GNCTD with Mr. Vasuh Misra,
Advocate for R-3.
Mr. Wasim Ashraf, Advocate for
intervener.
+ W.P.(C) 12075/2021 & CM. APPL. 37722/2021
M/S. COMPUTER MART ..... Petitioner
Through Mr. Wasim Ashraf, Advocate.
versus
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU
W.P.(C) 8977-2021 & connected matters Signing Date:26.02.2022 1
Signing Date:27.02.2022 10:39:18 17:14
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
NEW DELHI MUNICIPAL COUNCIL & ORS...... Respondent
Through Mr. Anupam Srivastava, ASC,
GNCTD with Mr. Vasuh Misra,
Advocate for R-3.
Mr. Wasim Ashraf, Advocate for
intervener.
+ W.P.(C) 12769/2021 & CM. APPL. 47648/20212, 4894/2022
INDRAESH DEVELOPERS PVT. LTD. ..... Petitioner
Through Mr. Wasim Ashraf, Advocate.
versus
NEW DELHI MUNICIPAL COUNCIL & ORS. ..... Respondent
Through Mr. Piyush Jain, Assistant Standing
Counsel for R-1 and R-2.
Mr. Zaryab Zamal Rizvi, Advocate
for R-7.
Mr. Ajay Kapur, Senior Advocate
with Ms. Mahima Dang, Advocate for
R-4 and R-8 (c).
Mr. Nitin Soni, Advocate for R-5.
Mr. Wasim Ashraf, Advocate for
intervener.
+ W.P.(C) 9719/2021 & CM. APPL. 29992/2021
VEENA KOHLI ..... Petitioner
Through Mr. Wasim Ashraf, Advocate.
versus
NEW DELHI MUNICIPAL CORPORATION & ORS...Respondent
Through Mr. Tushar Sannu, Ms. Ankita
Bhadouriya and Ms. Priyansha Sinha,
Advocates for NDMC.
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU
W.P.(C) 8977-2021 & connected matters Signing Date:26.02.2022 2
Signing Date:27.02.2022 10:39:18 17:14
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
Mr. Anjum Javed, ASC, GNCTD.
Mr. Wasim Ashraf, Advocate for
intervener.
+ W.P.(C) 11454/2021 & CM. APPLS. 35258/2021, 38557/2021
ACHAL BHASIN & ORS. ..... Petitioner
Through Mr. Wasim Ashraf, Advocate.
versus
NEW DELHI MUNICIPAL COUNCIL & ANR. ..... Respondent
Through Mr. Bhupendra Pratap Singh, ASC
with Mr. Nirvikar Verma and Mr.
Amit, Advocates for NDMC.
+ W.P.(C) 12298/2021
M/S AMBASSADOR TRAVELS DELHI PRIVATE LIMITED &
ANR. ..... Petitioner
Through Mr. Wasim Ashraf, Advocate.
versus
NEW DELHI MUNICIPAL COUNCIL AND ORS. ..... Respondent
Through Mr. Abhishekh Pandey and Ms.
Kanika Singh, Advocates for NDMC.
Mr. Vaibhav Agnihotri, Advocate.
Mr. Anuj Aggarwal, ASC, GNCTD
with Ms. Ayushi Bansal, Ms.
Aishwarya Sharma and Mr. Sanyam
Suri, Advocates for Respondent- 3
AND
+ W.P.(C) 13119/2021
DR RAMINDER SINGH HAZURIA AND ANR ..... Petitioner
Through Advocate (name not given)
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU
W.P.(C) 8977-2021 & connected matters Signing Date:26.02.2022 3
Signing Date:27.02.2022 10:39:18 17:14
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
versus
GOVERNMENT OF NCT OF DELHI AND ANR..... Respondent
Through Ms. Saumya Tandon, Advocate for R-
1.
Mr. Bhupendra Pratap Singh and
Mr. Abhishek Singh, Advocate for R-
2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 25.02.2022
1. The hearing was conducted through video conferencing.
2. Learned counsel appearing for NDMC submits that a preliminary inspection of the property is scheduled by the engineers of the IIT on 26.02.2022 at 10 A.M. He prays for an adjournment.
3. At request, re-notify on 14.03.2022.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.
SANJEEV SACHDEVA, J FEBRUARY 25, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU W.P.(C) 8977-2021 & connected matters Signing Date:26.02.2022 4 Signing Date:27.02.2022 10:39:18 17:14 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.