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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3) in The U.P. Regularisation of Ad Hoc Appointments (on Posts Belonging to Co-operative Societies Centralised Services) Rules, 1985

(3)For the purpose of sub-rule (1), a Selection Committee shall be constituted as under:
(a) Registrar or an officer not below the rank ofAdditional Registrar to be nominated by the Registrar Chairman
(b) An officer to be nominated by the Chairman ofthe Apex Co-operative Society concerned from amongst the officersof the said Society Member
(c) Member-Secretary of the Cadre Authorityconstituted under the relevant Centralised Service Rules Member/Convener