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[Section 4]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 4(3) in The U.P. Regularisation of Ad Hoc Appointments (on Posts Belonging to Co-operative Societies Centralised Services) Rules, 1985
| (a) | Registrar or an officer not below the rank ofAdditional Registrar to be nominated by the Registrar | Chairman |
| (b) | An officer to be nominated by the Chairman ofthe Apex Co-operative Society concerned from amongst the officersof the said Society | Member |
| (c) | Member-Secretary of the Cadre Authorityconstituted under the relevant Centralised Service Rules | Member/Convener |