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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(2)(i) in Kerala University of Health Sciences Act, 2010

(i)that the provisions of this Act, or any other Acts passed by the State Legislature related to Medical Education or Higher Education field in the State, rules made thereunder and Statutes. Ordinances, Regulations, Standing Orders and directions of the University shall be observed;