Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The National Cadet Corps Act, 1948

(2)The Central Government may also appoint for the same purpose as is specified in sub- section (1), such State Advisory Committees as it may consider desirable from time to time and may prescribe their duties and functions.