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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(1) in Himachal Pradesh Co-Operative Societies Rules, 1971

(1)No person being a member of a credit society, or of a society which advances loans, except a co-operative land development bank, or financing bank, shall be a member of any other credit society or of such society, as advances loans to its members without the general or special sanction of the Registrar.