Section 2(1) in The Agriculturists Loans Act, 1884
(1)This section [extends to the whole of India except the territories which, immediately before the 1st November, 1956, were comprised in Part B States [other than the Madhya Bharat and Sironj regions of the State of Madhya Pradesh] [Substituted by A.O. No. 2 of 1956.],
