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Union of India - Section

Section 14 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

14. Obstructing port traffic

- (i) No tindal or any member of the crew serving in any licensed harbor craft shall obstruct or hinder the loading, discharging or service of such harbor craft, or of any other licensed craft, or obstruct or hinder any vessel working in the Port.
(2)No tindal shall permit any licensed harbor craft in his charge to obstruct the free navigation of the Port or the approaches to wharves or jetties.