Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 305] [Entire Act] State of Jharkhand - Subsection Section 305(7) in Bihar Education Code, 1961 (7)Applications must be accompanied in each case by a certificate showing that the candidate has not been reading as a pupil in any school for at least one year immediately preceding the Secondary School Examination for which he offers himself.
