[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 339 in Rajasthan Land Revenue (Land Records) Rules, 1957
339. Index.
- An index to the register shall be prepared in the following form. The register will be prepared in alphabetical order, sub-division wise. The Tehsils in one sub-division will be entered first in alphabetical order and then the Tehsils of another sub-division will be entered. Similarly the names of Inspectors' and Patwaris circles in each Tehsil will be entered in alphabetical order.Index Form| Name of Circle | No. of Circle | Tehsil | Sub-division | Page in Register |
| 1 | 2 | 3 | 4 | 5 |