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State of Rajasthan - Section

Section 84 in Rajasthan District Board Account Rules

84.

In the case of transfer of charge of the Public Works Staff or the staff entrusted with Cash, valuable stores or stock, the officer to be relieved shall prepare a complete list of the balance of stock, tools and plants and other stores under his charge and the cash in hand. The relieving officer shall then, unless otherwise ordered, proceed with the officer to be relieved to inspect, the stores works and materials at site. He shall also examine the accounts, count the cash in hand, inspect the stores and count, weight and measure certain selected articles in order to test the accuracy of the entries in the list and should minutely inspect the works in progress as to their quantity. The time spent on inspection of works by both the officers shall be considered as on duty and both shall be entitled to pay and allowances for such period.