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Supreme Court - Daily Orders

Union Of India vs Ic 46298 N Lt Col. Mukul Dev on 7 January, 2015

Bench: T.S. Thakur, Adarsh Kumar Goel

         ITEM NO.16                            COURT NO.2               SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

         CIVIL APPEAL DIARY NO.             32001/2013

         (Arising out 0of impugned final judgment and order dated
         05/07/2013 in EP No. 1/2013,05/07/2013 in OA No. 85/2012 passed by
         the 9999)

         UNION OF INDIA AND ORS                                          Petitioner(s)

                                                      VERSUS

         IC 46298 N LT COL. MUKUL DEV                                    Respondent(s)

         (with appln. (s) for may refer to remarks and office report)


         Date : 07/01/2015 This petition was called on for hearing today.

         CORAM :
                             HON'BLE MR. JUSTICE T.S. THAKUR
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

         For Petitioner(s)             Mr.Ranjit Kumar, SG,
                                       Ms. Binu Tamta, Adv.
                                       Mr. Rekha Pandey, Adv.
                                       Mr. R.S.Nagar, Adv.
                                       Mr. B. V. Balaram Das,Adv.

         For Respondent(s)             Mr. Ravindra S. Garia,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Pleadings are complete.

Post for final disposal on a non-miscellaneous day in the month of April, 2015.

(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2015.01.12 11:03:10 ALMT Reason: