Supreme Court - Daily Orders
Union Of India vs Ic 46298 N Lt Col. Mukul Dev on 7 January, 2015
Bench: T.S. Thakur, Adarsh Kumar Goel
ITEM NO.16 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL DIARY NO. 32001/2013
(Arising out 0of impugned final judgment and order dated
05/07/2013 in EP No. 1/2013,05/07/2013 in OA No. 85/2012 passed by
the 9999)
UNION OF INDIA AND ORS Petitioner(s)
VERSUS
IC 46298 N LT COL. MUKUL DEV Respondent(s)
(with appln. (s) for may refer to remarks and office report)
Date : 07/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr.Ranjit Kumar, SG,
Ms. Binu Tamta, Adv.
Mr. Rekha Pandey, Adv.
Mr. R.S.Nagar, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s) Mr. Ravindra S. Garia,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Pleadings are complete.
Post for final disposal on a non-miscellaneous day in the month of April, 2015.
(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2015.01.12 11:03:10 ALMT Reason: