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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(a) in The M.P. Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972

(a)declare that such disease, pest, parasite or weed is a plant disease, pest, parasite or noxious weed;