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[Cites 0, Cited by 0] [Section 218(2)] [Section 218] [Entire Act]

State of Uttar Pradesh - Subsection

Section 218(2)(f) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(f)to bring to the notice of the employer the hazards associated with use, handling and maintenance of the equipment used during the course of building and other construction work.