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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 130(2)(a) in The U.P. Co-operative Societies Rules, 1968

(a)is not covered by the provisions of Section 128, he shall direct the resolution or order to become operative and the Secretary shall accordingly comply;