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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(e) in The Bengal Alienation Of Agricultural Land (Temporary Provisions) Act, 1944.

(e)the fee to be deposited for the service of the notice referred to in section 9 and the form and the manner of service of such notice; and