Calcutta High Court
Amrit Lal Shaw vs Hariram Shaw on 12 April, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.1113 of 2017
With
CS No.563 of 1975
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
AMRIT LAL SHAW
Versus
HARIRAM SHAW
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 12th April, 2017.
Appearance:
Mr. Reetobroto Mitra, Adv.
Mr. Aniruddha Mitra, Adv.
Mr. S. Mukherjee, Adv.
Mr. Ayan De, Adv.
Mr. Satadeep Bhattacharjee, Adv.
The Court: The branch Manager, Standard Chartered Bank, Martin Burn Business Park, Plot No.BP3, Gr. Floor, Salt Lake Sector V, Kolkata 700091, is directed to furnish the details and particulars of the fixed deposits as requested by the Receiver in his communication dated 5th April, 2017 within one week from the date of communication of this order. The matter stands adjourned till 26th April, 2017.
(SOUMEN SEN, J.) sp/