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Calcutta High Court

Amrit Lal Shaw vs Hariram Shaw on 12 April, 2017

Author: Soumen Sen

Bench: Soumen Sen

                                    ORDER SHEET
                                  GA No.1113 of 2017
                                          With
                                  CS No.563 of 1975
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                                   AMRIT LAL SHAW
                                       Versus
                                   HARIRAM SHAW


  BEFORE:
  The Hon'ble JUSTICE SOUMEN SEN

Date : 12th April, 2017.

Appearance:

Mr. Reetobroto Mitra, Adv.
Mr. Aniruddha Mitra, Adv.
Mr. S. Mukherjee, Adv.
Mr. Ayan De, Adv.
Mr. Satadeep Bhattacharjee, Adv.
The Court: The branch Manager, Standard Chartered Bank, Martin Burn Business Park, Plot No.BP3, Gr. Floor, Salt Lake Sector V, Kolkata 700091, is directed to furnish the details and particulars of the fixed deposits as requested by the Receiver in his communication dated 5th April, 2017 within one week from the date of communication of this order. The matter stands adjourned till 26th April, 2017.
(SOUMEN SEN, J.) sp/